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2nd VIPS IPR National Virtual Workshop on Trademark Law and Contemporary Issues [27th-28th Nov, 2021]

The Centre for Intellectual Property Rights (CIPR), VSLLS, VIPS is organising 2nd VIPS IPR National Virtual Workshop on the topic Trademarks Law and Contemporary Issues to be held on 27th and 28th November, 2021.

About Centre for IPR, VIPS

The Centre for Intellectual Property Rights was established in the year 2020 in the Vivekananda School of Law and Legal Studies, with the intent of enhancing knowledge and increasing public awareness of the regime of Intellectual Property Rights. The Centre’s mission is to foster academic and policy-oriented discussion on the individual and intersectional domains as well as the emerging challenges in the field of innovation and intellectual property. The growing importance of intangible assets such as intellectual property has ramped up the value of this domain.

About the discussion

The sessions will be delivered by:

Chief Guest-
Justice Prathiba M. Singh, Judge, High Court of Delhi.

Speaker for Day 1-

Ms. Ashlyn J. Lembree, Director, Intellectual Property and Transactional Clinic, University of New Hampshire Franklin Pierce School of Law.

Speakers for Day 2-

Mr. Ranjan Narula, Managing Partner, RNA Technology and IP Attorneys.

Dr. Alka Chawla,
Professor in Charge, Campus Law Centre, Faculty of Law, Delhi University.

Dr. Sunanda Bharti,
Associate Professor, Law Centre-I, Faculty of Law, Delhi University.

The Registration link is as follows-
https://docs.google.com/forms/d/e/1FAIpQLSdVZMHVOOV5_Wvbha6b7T5ZnGyCY4hcdJsV2IeHxflZ_SK-6g/viewform

Note-
• The last date to register for the workshop is 15th November, 2021
• The Registration is *free of cost*
• *E-Certificates* shall be provided to all the participants

Read the Flyer, and Brochure for the event, here.

Click to access 2nd-VIPS-IPR-National-Virtual-Workshop-Brochure.pdf

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