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Transfer Orders of 7 High Court Judges: Centre Notifies

Transfer Orders of 7 Judges of High Courts


Transfer of Justice Subhash Chand of Allahabad HC, as a Judge of the Jharkhand High Court.


Transfer of Justice Todupunuri Amarnath Goud, Judge of Telangana High Court, as a Judge of the Tripura High Court.


Transfer of Justice Sanjeev Prakash Sharma, Judge of Rajasthan High Court, as a Judge of the Patna High Court and to direct him to assume charge of his office in the Patna High Court with effect from 1-1-2022.


Transfer of Justice Pavan Bhimappa Bajanthri, Judge of Karnataka High Court, as a Judge of the Patna High Court.


Transfer of SureshwarThakur, Judge of the Himachal Pradesh High Court, as a Judge of the Punjab and Haryana High Court.


Transfer of Justice Trinulveli Subbiah Sivagnanam, Judge of Madras High Court, as a Judge of the Calcutta High Court.


Transfer of Justice Rajan Gupta, Judge of Punjab and Haryana High Court as a Judge of Punjab and Haryana High Court.



Ministry of Law and Justice

[Notification dt. 11-10-2021]

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