Site icon SCC Times

Government of Gujarat issues Industrial Relations (Gujarat) Rules, 2021

The Government of Gujarat has issued the Industrial Relations (Gujarat) Rules, 2021 vide notification dated October 5, 2021. The Rules shall extend to the whole of Gujarat in respect to the industrial establishments and matters for which the Gujarat Government is the appropriate Government and shall come into the force from the commencement of the Industrial Relations Code, 2020.

 

Key provisions of the Rules are:

    1. Form-I – Memorandum of settlement arrived at during conciliation/ or settlement arrived at between the employer and his workers otherwise than in the course of conciliation proceeding.
    2. Form-II – Notice of change of service conditions proposed by an employer
    3. Form-III – Agreement for voluntary arbitration
    4. Form-IV – Authorization by a worker, group of worker, employer, group of employer to be represented in a proceeding before the authority under this code.
    5. Form-VI – Notice of strike to be given by union (name of union)/ group of workers.
    6. Form-VII – Notice of lock-out to be given by an employer of an industrial establishment.
    7. Form-VIII – Notice of intimation of retrenchment/ closure to be given by an employer to the state government under the provisions of chapter ix of the industrial relations code, 2020 and rules made there under.
    8. Form-IX – Application for permission of lay-off / continuation of layoff / retrenchment/ closure to be given by an employer / industrial establishment / undertaking to the state government under the provisions of chapter x of the industrial relations code, 2020 and rules made there under.
    9. Form X- Notice to the employer who committed an offence for the First time under this code, for compounding of offence under Sub-section (4) of section 89.
    10. Form XI- Complaint under section 91 of the industrial relation code, 2020
    11. Form-XII – Application for Registration of Trade Union
    12. Form-XIII – Certificate of Registration of Trade Union
    13. Form XXI- Annual Return

*Tanvi Singh, Editorial Assistant has reported this brief.

Exit mobile version