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New rates towards financial assistance for education of the children of the beneficiary, introduced vide HP Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Amendment Rules, 2021

The Government of Himachal Pradesh has amended Himachal Pradesh Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2008. The amendment introduces new rates towards financial assistance for the education of the children of the Beneficiary.

 

Key Amendments:

1. Following Rules have been inserted

2. Rule 281(1) has been modified to provide new rates for financial assistance for education of children of the beneficiary from the Fund.

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