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Call for Papers | NUJS Transnational Journal of Aviation and Space Laws

The Transnational Journal of Aviation and Space Laws (TJASL) is a biannual peer-reviewed academic publication, which aims to provide a forum for the publication of articles in the fields of aviation and space laws, written primarily by experts across the globe. Inter-disciplinary works, such as law and policy interface or law and international relations, are welcome. The Journal admits submissions on a rolling basis. We welcome submissions from academics, practitioners and experts and have a strong preference for articles that are not descriptive but prescriptive and argumentatively focused. Undergraduate and postgraduate students need to be associated with an expert to consider their submissions for publication. The submissions will go through a two-staged peer review process and if necessary, will also be edited by the Editorial Board. Submissions may be made under the categories mentioned below:

* Articles:                         5000 – 10000 words

* Short Notes:                  3000 – 5000 words

* Book Reviews:              1500 – 2000 words

 

Note to the Authors

The prescribed word limits are inclusive of footnotes. However the longer articles shall be considered subject to the approval of the Editorial Board. Submissions are expected to conform to the guidelines listed below. Kindly go through them carefully before mailing your submissions. We promptly acknowledge the receipt of submissions, and a decision on publication takes a minimum of 6 – 8 weeks.

The authors are entirely responsible for accuracy of facts and citations. Though the editors would seek clarifications on contentious issues found by them, the journal does not have the staff to check the accuracy of all facts, quotations and citations; therefore this must remain as the sole responsibility of the author. It is also the sole responsibility of the author to ensure that their contributions are free from plagiarism and copyright violation.

 

Submission Guidelines

 

Style and Formatting Guidelines

Use of quotations must be limited and opted only when it is indispensable.

 

UN Documents:

     UN Doc. A/AC.105/39, (6 September 1967) at 7.

 

UN General Assembly Resolutions:

     UNGA Res. 1802 (XVII), (14 December 1962) at 12.

 

Cases:

     Asian Agricultural Products Ltd. (AAPL) v. Republic of Sri Lanka (1992) 30 ILM 577.

 

Books:

Nicholas M. Matte, Treatise on Air – Aeronautical Law, (Toronto: Carswell Co. Ltd., 1981) p. 379.

 

Articles from Edited Books:

Ranjana Kaul & Ram S. Jakhu, ‘Regulation of Space Activities in India’, in Ram S. Jakhu (ed.), National Regulation of Space Activities, (Dordrecht: Springer, 2010) pp. 153 – 198 at p. 191.

 

Articles from Journals:

Sandeepa Bhat B., ‘Inventions in Outer Space: Need for Reconsideration of the patent Regime’, Journal of Space Law, Vol. 36, No. 1, 2010, pp. 1 – 17 at p. 11.

 

Articles from Colloquium Proceedings:

  1. M. Kolossov, ‘Legal Aspects of Outer Space Environmental Protection’, Proceedings of the Twenty-Third Colloquium on the Law of Outer Space, 1981, pp. 103 – 106 at p. 104.

 

Newspaper Writings:

  1. Subramanian & Y. Mallikarjun, First human being will land on Mars in 2037, says NASA official, HINDU DAILY, (Mangalore edn.), 25 September 2007, at 13.

 

Online Materials:

Tony Tyler, ‘Aviation Crisis: Common vision to help fix problems like high taxes, investment curbs’, available at <http://articles.economictimes.indiatimes.com/2012-05-31/news/31922058_1_tax-on-air-tickets-aviation-service-tax> Last visited, 1 July 2020.

‘The International Space Station: An Overview’, NASA Facts, June 1999, available at <https://er.jsc.nasa.gov/seh/issovw.pdf> Last visited 18 March 2021.

 

Use of Supra & Ibid:

     Supra note 20, at 433.

     Id., at 400.

* Note:    The authors are discouraged to refer single source too many times in their papers. Use of Infra is not allowed.

For any queries relating to the theme or the structure of your submissions or any general queries relating to the journal, please contact casl@nujs.edu

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