Site icon SCC Times

Call for Papers| NMIMS Law Review [Volume II]

About the Institute

Kirit P. Mehta School of Law, NMIMS University, Mumbai was established in the year 2013 with an aim of providing quality legal education with a global focus, dedicated towards the advancement of human dignity, social and economic welfare, and justice through knowledge of law.

 

About the Journal

NMIMS Law Review is the flagship law journal of Kirit P. Mehta School of Law, NMIMS University, Mumbai. The NMIMS Law Review is an annual publication comprising scholarly works of renowned academicians and research scholars. It aims to continually raise the bar of academic research and actively contribute to the legal discourse surrounding pertinent questions of law. It was set up with the objective of publishing high quality original research work through articles and case comments that provide contemporary insight and add value to the scholarship surrounding the Indian legal framework and its comparative discourse.

The Editorial Board of the NMIMS Law Review is pleased to invite original and unpublished manuscripts for publication in Volume II. The Journal is indexed on SCCOnline.

 

Eligibility

Submissions are invited from academicians, research scholars and professors from a recognised university only. Kindly note that this Volume does not accept submissions from students.

 

Theme for Volume II

The NMIMS Law Review welcomes contributions that are original, unpublished and up to date. The authors are not restricted to any particular area of law and submissions of an inter-disciplinary nature analysing contemporary legal issues are encouraged.

 

Categories for submission

Submissions may be in the form of:

Please note the following guidelines before submitting the manuscript:

 

Formatting Requirements

 

Citation

We accept footnote citations exclusively. Citations must conform to standards laid in the Bluebook: A Uniform System of Citation (20th Edition).

 

Abstract and Keywords

All manuscripts must contain an abstract of 200-300 words. The abstract length is excluded from the respective submission word limits. The abstract must also contain 5 keywords.

 

Co-authorship

Co-Authorship of up to two authors is permitted.

 

Submission Format

All submissions must be made via the form here.

All manuscripts must be uploaded in .docx format AND .pdf format.

Exclusivity

Submitted manuscripts should not be simultaneously considered by any other publication at the time of submission. The author(s) undertake to inform NMIMS Law Review immediately in case the manuscript under consideration OR published manuscript is under consideration for publication elsewhere.

Deadline for submission

The last date for submission is November 31, 2021 (11:59 PM).

Contact

Email: lawreview@nmims.edu

Website: http://lawreview.nmims.edu/

Exit mobile version