The Legal Centre for Women’s Welfare (LCWW), Tamil Nadu National Law University (TNNLU), Tiruchirappalli is organizing the National Conference on Interdisciplinary Perspectives on Women Migrant Workers and Law in India, virtually, on October 30th, 2021.
About the Organizer
TNNLU is located in the Srirangam Taluk of the Tiruchirappalli Corporation, formerly known as Trichinopoly. This institution of learning was established by the Government of Tamil Nadu by an Act of State Legislature (Act No. 9 of 2012) to provide quality legal education.
About Legal Centre for Women’s Welfare
The Centre was established in March 2020. The Centre is the brainchild of the Vice-Chancellor, Prof. V.S. Elizabeth, who is an expert in feminist jurisprudence and has a great concern regarding issues related to women. Law is an effective tool in bringing a change in society, hence the purpose of establishing the Centre is to transform society through changing the attitudes towards women and the status of women by working on Women and Law.
The Centre focuses on all issues related to women, broadly covering Violence against Women, the role of the State in empowering women, the social impediments faced by women and the role of law in addressing these issues.
Eligibility
Academicians, Legal Professionals, Research Scholars, PG & UG students of law and any other related social science disciplines.
Registration link: HERE
Sub-Themes
- Impact of COVID 19 on Women Migrant Workers
- Rights of Women Migrant Workers under the Indian Constitution
- Labour Rights of Women Migrant Workers
- Patterns and Determinants of Women Migrant Workers in India
- Psychological Issues faced by Women Migrant Workers
- Issues of Migrant Women Workers in Unorganised Sectors
- Problems of Persons with Disability amongst Women Migrant Workers
- Problems of Agency of Women Workers with regard to Migration
- Sexual Harassment and Women Migrant Workers
- Crimes against Women Migrant Workers
- International Instruments protecting the Women Migrant Workers
- Need for a Specialised Legal Framework for Protection and Empowerment of Women Migrant Workers in India
- Anthropological Perspectives of Migrant Women Workers
- The Role of the Government/State in Protection of Various Interests of Women Migrant Workers
The above sub-themes are only illustrative and the participants are free to write on any topic directly connected to the central theme of the Conference.
Research Paper Guidelines
- Abstract: Not exceeding 300 words
- Keywords: Maximum of 5
- Full Research Paper: Should not be less than 3000 words
- Font style & Size: Times New Roman & 12
- Line spacing: Double & justified alignment
- Endnotes: Times New Roman (size 10), Endnotes style: MLA 8th Edition
- Co-authorship is allowed up to a maximum of 2 authors.
Abstract Submission Link: HERE
Official E-mail of the Conference: wmwconference2021@tnnlu.ac.in
Best Paper Awards
There will be cash awards for two of the best research papers, one in each category:
- Best research paper by a faculty member or other scholars
- Best research paper by a student
Fee Details
The following fee is payable by paper presenters and participants
- For Students – Rs. 300
- For Academicians/ Research Scholars – Rs. 500
Each co-author has to register themselves individually and pay the fees applicable individually.
Payment Details
Name of the Account Holder: Registrar TNNLU legal Centre for Women’s welfare
A/C No.: 30030110035443
Bank & Branch: UCO Bank, TNNLS Branch
MICR: 620 028 012
IFSC Code: UCBA0003003
Swift Code: UCBAINBB342
UPI ID: tnnlulegalcntr@ucobank
Important Dates
Last date for Abstract Submission – 15th September 2021
Intimation of Abstract Selection – 20th September 2021
Last Date for Registration – 30th September 2021
Full paper Submission – 15th October 2021
Conference Date – 30th October 2021
Contact Information
Ms. Shanthi Samandha. K, Convener
Assistant Professor (Law),
Tamil Nadu National Law University, Tiruchirappalli.
E-mail: samandha@tnnlu.ac.in
Phone: 09600037393, 09531977493
Mr. Nishant Kumar, Co-Convener
Assistant Professor (Law),
Tamil Nadu National Law University, Tiruchirappalli.
E-mail: drnishant@tnnlu.ac.in
Phone: 09958184809
Click here for the official brochure.
Official link: HERE