Table of Contents
Articles
Theory of Mutual Consent of Divorce – A Development Based Anecdote
Nirmala Devi & Arshdeep Singh Sanghera ……………………………….. 1
E-Governance Policy of the Government under The Catchphrase of Digital India
Harpreet Kaur ……………………………………………………………….. 11
International and National Developments in Victimology with Special Reference to the Constitution of India, 1950
Gurneet Singh ……………………………………………………………….. 25
Recent Trends on Rape Laws in India: An Appraisal
Jaswinder Kaur & Lovepreet Kaur ……………………………………….. 46
Death Penalty: A Jurisprudential Aspect
Kamaljit Kaur & Priya Agarwal ………………………………………….. 67
Independent Director and Protection of Investors’ Interest: A Critique
Manoj Kumar Sharma & Mayank Tiwari ………………………………… 75
Evaluating Passing Off Actions Under the Trade Marks Act and The Road Ahead
Himanshu Pandey & Shivam Tripathi ……………………………………. 87