List of the Tribunals which are abolished by Tribunals Reforms Act are mentioned below:
Film Certification Appellate Tribunal
Constituted under Cinematograph Act, 1952]
Intellectual Property Appellate Board
Constituted under Copyright Act, 1957
Appellate Authority for Advance Rulings [Customs]
Constituted under Customs Act, 1962]
Intellectual Property Appellate Board
Constituted under Patents Act, 1970
Airport Appellate Tribunal
Constituted under Airports Authority of India Act, 1994
Intellectual Appellate Board
Constituted under Trademarks Act, 1999
Plant Varieties Protection Appellate Tribunal
under Protection of Plant Varieties and Farmers Rights Act, 2001
National Highway Tribunal
Constituted under Control of National Highways (Land and Traffic) Act, 2002