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Call for Blogs | RGNUL Legal Aid Clinic’s Legal Advancement and Research Editorial (RLAC-LARE) [Rolling Submissions]

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The RLAC-LARE invites blogs on contemporary issues/topics on a rolling basis.

ABOUT THE BLOG

Legal Advancement and Research Editorial (LARE) was established in 2020 and is maintained by RGNUL Legal Aid Clinic. In 2011, the Legal Aid Clinic was set up under the aegis of the District Legal Services Authority (DLSA), Patiala. The Clinic strives to give effect to the policy and directions of the National Legal Services Authority and to provide free legal aid to the poor, needy persons, and the members of the weaker sections of the society.

ABOUT THE UNIVERSITY

Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the Rajiv Gandhi National University of Law, Punjab Act, 2006 (Punjab Act No. 12 of 2006). The Act incorporated a University of Law of national stature in Punjab, thereby fulfilling the need for a Centre of Excellence in legal education in the modern era of globalization and liberalization.

THEME
Topics related to an amalgamation of Law and Society.

ELIGIBILITY
Practitioners, academicians, students of law, or anyone who wishes to express an opinion can submit their articles.

SUBMISSION GUIDELINES

SUBMISSION INSTRUCTIONS

All entries should be submitted in .doc or .docx format and the manuscripts must be e-mailed to legalaidclinic[at]rgnul.ac.in and the subject of the e-mail should be titled “Submission for Legal Aid Blog – NAME OF THE PERSON”.

CONTACT INFORMATION
For any queries, please send a mail at: legalaidclinic@rgnul.ac.in

Here is a link to the blog.

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