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NMIMS School of Law, Bengaluru | 2nd National Virtual Moot Court Competition 2021

About the Organizer

NMIMS School of Law offers an outstanding legal education to inculcate a wide range of legal skills useful for the legal profession including the corporate level. Established in 2018 by NMIMS University, one of the premiers Deemed to be Universities in India, the programs offering in our law school has all qualities and niceties of the programs offering by the world-class Universities over the world. The school’s faculty members are well qualified and experienced with a wide range of quality legal publications and also associated with social justice legal education. The most advantageous fact is that the NMIMS student community is well diversity rich irrespective of any region, religion, sexual orientation etc. School of Law aspires to be a global centre of scholarly excellence in the field of law and justice and will prepare outstanding and innovative law professionals with a socially responsible outlook through holistic legal education. A Law School with a global focus and international outreach dedicated to advance human dignity, social and economic welfare, and justice through knowledge of the law.

About the Competition

The quest for knowledge, wisdom and insight is part and parcel of life. While the pandemic still roars on the edges, and everyone is stuck at their homes, The Moot Court Society of NMIMS School of Law, Bengaluru takes immense pleasure while announcing our 2nd National Virtual Moot Court Competition 2021.

With a goal of improving clinical legal education in India, the School of Law, Narsee Monjee Institute of Management Studies organizes moot court competitions every year and invites law students from various law schools and universities across the country to master the art and abilities of advocacy. A moot court not only improves legal knowledge, but also communication, drafting, legal research, and presentation skills. To judge the moot, we have on board with us legal luminaries with excellent expertise in the legal field.

General Details

Eligibility Criteria

All students enrolled bona fide in an undergraduate i.e., 3 years/ 5 years or post graduate law program conducted by any college or university shall be eligible for participation in the competition.

Only one team will be allowed to register per college in this competition. Cross institutional teams are not eligible to participate in this competition.

Structure of the Competition 

The Competition shall be conducted for three days from 1st October 2021 to 3rd October 2021.

The Competition shall consist of two rounds:

  1. Memorial Selection Round
  2. The Oral Round

Registration Details (With payment details)

The registration fee is required to be transferred to the below mentioned

Bank Account:

Important Dates

Awards

All participants shall be provided with Certificate of Participation and One hour online training session on SCC Online along with One month access to the SCC Online Web Edition.

 

For Brochure, click HERE

For Moot Problem, Click HERE

 

Contact Information

Faculty Coordinator

Ph no. –08025126126

Email – Pritam.ghosh@nmims.edu

 

Student Coordinators

Ph no. – +91 9911878111/ 8882175520

Email – isha.tripathi28@nmims.edu.in / mcs.sol@nmims.edu.in

 

Ph no. – +91 7992231780

Email – dhriti.bole06@nmims.edu.in / mcs.sol@nmims.edu.in

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