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Advocate addressing Court while riding a scooter: Allahabad HC declines to hear matter

Allahabad High Court: Division Bench of Manoj Kumar Gupta and Syed Aftab Husain Rizvi, JJ.,  while addressing a matter declined to hear the same on noting that the petitioner’s counsel was addressing the Court while riding a scooter.

High Court remarked that,

He should be careful in future even if the hearing is to take place through video conferencing.

Matter to be put up as fresh on 12-07-2021. [Khusboo Devi v. State of U.P., 2021 SCC OnLine All 443, decided on 25-6-2021]


Advocates before the Court:

Counsel for Petitioner:- Amar Singh Kashyap Counsel for Respondent:- C.S.C.,C.S.C.

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