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Tripura Government revises Variable Dearness Allowance (VDA)

On June 21, 2021, the Labour Department (Tripura) has issued a notification on revision of Variable Dearness Allowance (VDA) on the basis of 6- monthly average Consumer Price Index Numbers for the period of twelve months for different categories of workers engaged in the employment of shops and establishments in Tripura and shall be payable with effect from April 01, 2021.

Whereas, the total minimum wages per month for the following categories of workers are:

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