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U.S. Citizenship and Immigration Services updates Policy to Improve Legal Immigration Processes

The U.S. Citizenship and Immigration Services (USCIS) has issued policy updates on June 9, 2021 to be included in their Policy Manual for immigration benefits.

The key policy updates are discussed below:

Except for requests from nonprofit organizations, this updated guidance also confirms that expedite requests will not be considered for cases where premium processing is available, which is unfortunate since the premium processing fee is $2,500.


*Tanvi Singh, Editorial Assistant has put this story together.

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