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Germany | IT Security Act 2.0 passed by Government

The Federal President of Germany passed the Information Technology Security Act 2.0 on May 27, 2021. The IT Security Act 2.0 has updated the First Act to increase the Security of Information Technology Systems increasing Cyber and Information security against the cyberattacks and digitalization of everyday life.

Due to the tightened IT security obligations and increased penalties, the Act on the Federal Office for Information Security (Gesetz über das Bundesamt für Sicherheit in der Informationstechnik (BSI-Gesetz), “BSI Act”) – are relevant for both the operators of critical infrastructure already covered by the BSI Act but also (i) companies active in the area of municipal waste disposal, (ii) manufacturers of IT products used in critical infrastructures, and (iii) the so-called companies in the special public interest.

 

Key takeaways from the IT Security Act 2.0:

 


*Tanvi Singh, Editorial Assistant has put this story together.

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