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GNLU Certified Training Program on Practical Applications of Income Tax Law

GNLU Certified Training Program on Practical Applications of Income Tax Law organized under the aegis of GNLU Centre for Business and Public Policy from April 2, 2021, to April 11, 2021. The programme will be conducted online for a total duration of 20 hours over two weekends. The resource person/trainer for the programme is Mr Satya Ranjan Mishra. 
 
This is a vital training programme to build a strong foundation for students of Law/Professional Courses for further legal studies and practice in the area of Income Tax.
 
Fee: Rs.5,000 per participant (Rs.3,000 for GNLU participants). The payment link will be shared with registered participants only. 

Link for registration: HERE
Session joining link: The training session joining link will be shared after successful registration and payment of fees. 
The detailed brochure is attached herewith for more details. 
 
Limited seats are available on a first-come-first-serve basis. 
For more details, refer GNLU Certified Training Programme on Practical Applications of Income Tax Law
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