Table of Contents
What does it Take to be a Human Being: Issues of Conferring Citizenship and Civil Rights on ‘Intelligent Machines’
Ravi Shankar Pandey 1
Victims of the Virtual Vortex: Regulating the Video Game Industry in India
Aaroha Kulkarni 18
Tackling Illegal Sports Streaming: Time to Strengthen the Copyright Regime?
Mohit Kar and Shreya Sahoo 33
To Censor or Not to Censor: Regulation of Content on OTT Media Platforms in India
Astha Pandey and Pranjal Pandey 46