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SLS Pune qualifies for the World Rounds of 25th Annual Stetson International Environmental Moot Court Competition

A team representing Symbiosis Law School – Pune, comprising Aparajitha Prabhu, Abhishree Manikantan, and Ambika Chaudhary have made it to the International Rounds of the 25th Stetson International Environmental Law Moot Court Competition. All of them are in their fourth year of law school.  
 
Abhishree Manikantan won the Second-Best-Speaker Award and, SLS Pune’s Memorial was adjudged as the Second-Best-Memorial as well.
 
The Team secured the second runners-up rank at the National rounds of the competition, which was hosted by Jindal Global Law School in association with Surana and Surana International Attorneys. 
 
The team of SLS Pune will be one of the teams representing India at the International rounds scheduled to be held virtually from 24th to 27th March 2021.
We wish the team the best and hope they will make the nation proud at the World rounds!
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