Site icon SCC Times

ILSCA | 4th edition of INTERCESSIONIS, a three day Inter-College Mediation Competition in association with ADR ODR International, UK

ILS Centre for Arbitration and Mediation (ILSCA) in association with ADR ODR International and KED Lex Chambers is organizing a three-day Inter-College Mediation Competition, INTERCESSIONIS, 2021. This competition will provide the participants with an opportunity to test their core mediation skills and experience mediation sessions through rounds of competitive simulations.

This competition will witness 16 teams, from all over India; pitch their skills to tackle tactfully-drafted mediation problems. The tournament aims to highlight the role of the mediator, the client and the attorney in a mediation session. With a view to promote Online Dispute Resolution (ODR) as the new normal, the competition will be conducted virtually this year.

Dates:

INTERCESSIONIS, 2021 will be held from 5-7th March 2021.

Venue:

The 4th edition of the competition will be held virtually. The Virtual Platform to be used for the competition will be informed to the participants beforehand.

Rules:

The rule book for the competition can be found here.

Problems:

General Information of the problems for preliminary rounds, quarter-final round, semi-final round and final rounds will be posted on our official Facebook page- HERE

Registration:

The teams can register by accessing this Google form.

The link shall be active from 12pm on 20th January 2021 to 11:59 pm on 5th February 2021.

Selection Criteria:

Registration fees:

Upon acceptance of the team’s application by the Organizing Committee, the selected team must pay the full registration fee which is Rs. 6000 plus GST (18%) per team within the deadline as provided for in the confirmation mail sent to the team. There will be no refund of the registration fee under any circumstances, except unless the competition is called off due to unforeseen events and the reason for the same will be provided by the Organizing Committee.

Important Dates:

Activation of the Link of the Google Form for Registration: January 20, 2021.

Last Date for Registrations: February 5, 2021.

Release of the Final List of Participating Teams in the Competition: February 8, 2021.

Last Day for seeking Clarifications: February 20, 2021.

Release of Clarifications: February 25, 2021.

Awards and Prizes:

The Organizers shall acknowledge the participation of all the teams, team members, coaches and assessors at the competition with appropriate tokens of appreciation. Certificates shall be provided to all those who have registered with the Competition. Teams who qualify as winners and runners-up would be felicitated with cash prizes and other resources as well.

Top Awards:

Winner of the ‘Top Mediator at INTERCESSIONIS’

Runners-up of the ‘Top Mediator at INTERCESSIONIS’

Winner of the ‘Top Negotiating Team at INTERCESSIONIS’

 Runners-up of the ‘Top Negotiating Team at INTERCESSIONIS’

Many more incentives and exciting rewards for the deserving await and shall be revealed soon!

Contact Details:

Faculty Co-ordinator

Mrs Sathya Narayan

Email: ials@ilslaw.in

Student Co-ordinator:

Suruchee Chouhan

(+91 8208021193)

Access the official INTERCESSIONIS, 2021 brochure here.

In case of any queries or procurement of information, drop an email at our email id:  intercessionis.ilsca@gmail.com

Exit mobile version