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Call for Papers | NLUO Human Rights Law Journal

National Law University Odisha, Cuttack is going to publish the Volume Six of its journal in the area of Human Rights titled “Human Rights Law Journal” in the month of June 2021.

This issue of Human Rights Law Journal will focus on the following dominant themes.

  1. Human Rights and Removal of Article 370 from Jammu and Kashmir
  2. Human Rights and Covid-19 Migrant Crisis
  3. Human Rights and Illegal Organ and Human Trafficking during Covid-19
  4. Rights of Minorities in India
  5. Human Rights and Climate Change
  6. Freedom of Speech and Expression and Human Rights

Word Limit

Articles 6000 words excluding footnotes
Case Comments/Legislative Comments 3500 words excluding footnotes
Book Reviews 2500 words excluding footnotes
Abstract 300 words
Submission Guidelines
Font Type and Size (Main Text) Times New Roman, 12
Font Type and Size (Footnotes) Times New Roman, 10
Line Spacing (Main Text) and (Footnotes) 1.5, Single
Citation Format OSCOLA
File Format .doc or .docx
Joint Authorship Maximum of two authors can collaborate for any submission
Mailing address for submission hrlj@nluo.ac.in
Last Date for Submission 31.1.2021
Name of the File Name of the Author + Title of the Submission
Headings and Sub-Headings Headings and Sub-Headings should be numbered, should be of the same font type and size as the main text and should be in bold.
Checklist for Submission
  1. Abstract with Keywords
  2. Main Contribution
  3. List of References
  4. Declaration of Originality
  5. Copyright Clearance

We invite the contribution in the form of articles, legislative comments, case comments and book reviews. The Last date for the Submission for the present issue is 31st January 2021.

For any Query mail them on hrlj@nluo.ac.in

For more details, refer CFP-Volume 6-2021

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