The Institute of Advanced Legal Studies (IALS) is organizing an Online Symposium on Real Estate (Regulations and Development) Act, 2016, on Saturday,12th December 2020. The discussion on RERA will be led by a team of senior lawyers from the Pune Bar. They will share their knowledge, opinion and experiences about this law, which has great bearing on real estate.
PANELISTS
- P. Narayan, Advocate
- S.V. Kanetkar, Advocate
- Sandeep Gujarathi, Advocate
- Abhijit Hartalkar, Advocate
- Leena Kaulgekar, Advocate
The discussion will be centred on the basics, important aspects and practical details of RERA, which has revolutionised the Real Estate Sector in India.
The symposium proposes to cover discussion on the following main points about RERA:
- Introduction
- Functions & Duties of Promoter
- Rights & Duties of Allottees
- Remedies & Authority under RERA
- Online complaint under RERA
- Consumer Forum viz-a-viz RERA Forum
- Offenses, penalties & adjudication
The symposium is open to all interested persons and especially recommended for persons from the Real Estate Sector.
Participation by registration only.
Participants will be provided with an E-Certificate of Participation.
| Date | 12th December 2020 | ||||
| Timing | 4 p.m. to 7 p.m. | ||||
| Platform | Google Meet | ||||
| Fee | INR 1000 + 18% GST = INR 1180/-
(Payment can be done online through Direct SBI, Net Banking and Credit card) |
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27th November 2020 | ||||
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12th December 2020 (Up to 11 a.m.) | ||||
| Faculty Coordinator | Ms. Sathya Narayan, Director, IALS | ||||
| Symposium In-Charge | Ms. Pooja Kannurkar, Research Associate, IALS | ||||
| Contact | Ms. Manjusha Gurjar – 9422060258 | ||||
| ials@ilslaw.in |
Register at HERE