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COVID-19 | MHA Guidelines for Surveillance, Containment and Caution

Ministry of Home Affairs (MHA) issued an Order today with Guidelines for Surveillance, Containment and Caution, which will be effective from December 1, 2020, and to remain in force up to 31-12-2020.

Surveillance and Containment

COVID-Appropriate behavior

Strict adherence to the prescribed SOPs

  1. International air travel of passengers, as permitted by MHA.
  2. Cinema halls and theatres, with upto 50 percent capacity.
  3. Swimming pools, only for training of sports persons.
  4. Exhibition halls, only for business to business (B2B) purposes.
  5. Social/ religious/ sports/ entertainment/ educational/ cultural/ religious gatherings, with upto a maximum of 50 percent of the hall capacity, with a ceiling of 200 persons in closed spaces; and keeping of the size of the ground/ space in view, in open spaces.

However, based on their assessment of the situation, State/ UT Governments may reduce the ceiling to 100 persons or less, in closed spaces.

Local restrictions

No restriction on InterState and intraState movement

Protection for vulnerable persons

Use of Aarogya Setu

  • The use of Aarogya Setu mobile application will continue to be encouraged.

Ministry of Home Affairs

[Press Release dt. 25-11-2020]

[Source: PIB]

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