The team representing ILS Law College, comprising Anushree Sutaone, Palak Mohta and Saksha Jha were adjudged as Runners-up at the 5th Symbiosis International Criminal Trial Advocacy Competition, 2020. The theme of the competition was “Prosecution and liability of corporate intermediaries as enablers of crimes covered under the Rome Statute”
ILS Law College adjudged the runners-up at the 5th Symbiosis International Criminal Trial Advocacy Competition, 2020
