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Call for Submissions| NLIU’s Blog on IP and Technology Law [Rolling Basis]

About the Institution

National Law Institute University is a law school and a Centre for research located in Bhopal, India. Established in 1997 by the State of Madhya Pradesh, it is one of the first three law schools to have been established under the National Law School system.

About the Blog

Cell for Studies in Intellectual Property Rights (CSIPR) is a cell constituted in the National Law Institute University, Bhopal (NLIU) that aims at promotion and development of knowledge in Intellectual Property Rights (IPR). It introduces students to myriad aspects of Intellectual Property laws by organising academic endeavours which include conferences, workshops and also through print publications such as our flagship journal, NLIU Journal of IP Law.

The Blog on IP and Technology Law is an initiative of the students in the CSIPR to encourage research in the field of IPR and to promote an environment of debate and discussion on issues related to Technology law by inviting submissions from interested individuals and publishing them (subject to review). The Blog shall serve as a resourceful one-stop destination for developments and legal insights in fields of IPR and technology law, ensuring further contribution to the existing jurisprudence in them.

Submissions to the blog shall be accepted on a rolling basis and shall be open to studentsacademicians and professionals.

Theme/Topics

The Blog on IP and Technology Law accepts submissions which add to the discourse in areas of Intellectual Property and Technology Laws.

Submission Guidelines

Detailed Submission Guidelines can be found on our Blog.

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