The Centre for Law and Development (CLD) is a Research Centre at the National University of Advanced Legal Studies, Kochi (NUALS, Kochi). The CLD NUALS Securities Law e-Newsletter is a leading online newsletter in the space of Capital Markets and Securities Law.
It features articles, case notes and opinions by members of the legal fraternity in the field of Capital Markets and Securities Law. The Quarterly e-Newsletter also provides updates on the legal and regulatory developments in the area.
Call for Papers
CLD NUALS Securities Law e-Newsletter is inviting submissions for its Eleventh (XI) Volume to be published in October 2020. Contributions to the e-Newsletter are welcome from all academicians, practitioners and law students.
Topic
The submission must be an original work of the writer(s) within the broader theme of contemporary issue(s) in capital markets and securities law. Submissions with critical analysis of legal issues along with possible solutions to tackle the issue will be given preference.
Submission Guidelines
- The word limit for the manuscript is 1000 to 1500 (excluding footnotes).
- Manuscripts may contain hyperlinks (restricted to only official sources /government websites).
- Footnotes should be avoided and kept to a bare minimum (if necessary).
- The manuscript shall be submitted as a Word Document (.doc/.docx) and must be in Times New Roman font size 12, line spacing 1.5 for contents and footnotes.
- The topic of the submission and the name of the document containing it shall be the same. It is to be noted that the manuscript should not contain any identification of the author/s, which shall be a ground for rejection of the submission.
- Co-authorship is allowed (maximum 2 authors).
- The selected manuscripts will be published and all the contributions will be acknowledged in the newsletter. (Our previous newsletters can be accessed here.)
- Plagiarism will lead to disqualification of the manuscripts.
- Multiple submissions shall lead to disqualification of the manuscripts, subject to the discretion of the editorial team.
How to Submit?
In order to facilitate an independent, innovative dialogue on securities law and regulatory practice, we invite students as well as professionals to send in their entries to cld@nuals.ac.in on or before October 4, 2020 (by 11:59 P.M.).
The subject of the mail should be ‘Submission for CLD e-Newsletter Edition XI’. The body of the mail shall contain details of the author/s (full name, year of study, university and contact number). An entry not adhering to the submission guidelines shall not be entertained.
Contact
In case of any queries, you can reach out to us at cld@nuals.ac.in or contact
Aditya Yadav: +91 8902275778
Mudit Jain: +91 8209801348