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Call for Papers| National Law School Business Law Review Vol. 7

NLSIU

NLSIU

The Board of Editors of the National Law School Business Law Review is pleased to invite original and unpublished manuscripts for publication in the Volume 7 of the Review.

About the Institution

The National Law School of India University is an institution of legal education focusing on legal and policy education in India at the undergraduate and graduate level.

More Details can be found at (nls.ac.in)

About the Journal

The NLS Business Law Review is an initiative by the National Law School of India University to recognise and foster academic research and scholarship in corporate and commercial law.

The NLSBLR has featured scholarship by a wide range of leading academics, practitioners, and luminaries, such as Justice V. Ramasubramanian (Supreme Court of India), Phillip R. Wood (QC, Allen and Overy LLP), Prof. James J. Nedumpara (Jindal Global Law School) Rajat Sethi (Founding and Managing Partner, S&R Associates), Prof. Régis Bismuth (Sciences Po) and Prof. Anurag K. Agarwal (IIM Ahmedabad).

Mandate

The review intends to recognise and foster academic research and scholarship in commercial law by examining the myriad regulatory frameworks, domestic or international, that impact doing business in India or globally. We particularly welcome submissions applying comparative international perspectives.

The mandate of the NLS Business Law Review thus, inter alia, includes company law, securities and capital markets regulation, banking and finance, taxation, foreign investment, competition law, commercial dispute resolution, contract and commercial law, and employment law.

Submission Categories

The NLS Business Law Review (NLSBLR – Volume7) is accepting submissions under the following categories:

Guidelines for Submissions

Contact

In the event of any queries, please contact Vasu Aggarwal, Editor-in-Chief or Mallika Sen, Deputy Editor-in-Chief at nlsblr@nls.ac.in

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