Moderator:
Mr. Tarun Nangia, Associate Editor (Special Projects), News X, Column Editor of Policy & Politics and Legally Speaking, The Guardian.
Meet the Panelists:
1. Shri Subhash Chandra Garg
- Advisor to Chief Minister of Andhra Pradesh.
- Former Secretary, Ministry of Power & Ministry of Finance, Government of India
- Chairman, High Level Inter Ministerial Committee on Virtual Currencies, submitted Draft Banning of Cryptocurrency & Regulation of Official Digital Currency Bill, 2019.
2. Mr. Mathew Van Niekerk
Co-Founder CEO of SettleMint & DataBroker
3. Mr. Anuroop Omkar
- Partner, AK & Partners
- Mediator World Bank
4. Shri Rajesh Bansal
- Senior Adviser, Carnegie India
- Independent Consultant, Asian Development Bank & World Bank
- Former General Manager, Reserve Bank of India
5. Shri P.K. Dash
- Former Special Secretary and Member, Central Board of Direct Taxes, Ministry of Finance, Government of India
Details of Webinar —
Date – 7 August 2020 (Friday)
Time – 5:30 – 7:30 P.M. I.S.T. (GMT + 5:30 hrs)
Click on the following link to register:
Registration
Sub-Themes of the Webinar:
- Central Bank Digital Currency (CBDC) and blockchain for faster transfer of funds under various government benefit schemes
- Flattening the cross-border payments hegemony while flattening the curve
- Imagining Central Bank Digital Currency (CBDC) for New Digital India — Key Features and Concerns
- Issues of trading and taxation
