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Centre issues draft of Transgender Persons (Protection of Rights) Rules, 2020

Central Government has issued the draft of Transgender Persons (Protection of Rights) Rules, 2020.

Notice is given that the said draft rules will be taken into consideration after the expiry of a period of thirty days from the date on which the copies of the Official Gazette in which this notification is published are made available to the public.

Following are the heads under which the rules have been drafted:

Notification


Ministry of Social Justice and Empowerment

[Notification dt. 13-07-2020]

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