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ILS Law College | Webinar on Sankari Prasad at 70

ILS Law College at Centre for Public Law is pleased to announce its upcoming webinar titled “Sankari Prasad at 70”
Day/ Date: Saturday, 27th June 2020
Time: 4:30 pm to 6:30 pm (GMT +5:30)
Speakers:
1. Hon’ble Justice Manish Pitale (Judge, Bombay High Court)
2. Mr Devadatt Kamat (Senior Advocate, Supreme Court of India)
3. Dr Arghya Sengupta (Director, Vidhi Centre for Legal Policy)
4. Dr Sanjay Jain (Associate Professor and  Additional Charge Principal, ILS Law College)
Moderated by: Mr Amit Pai (Advocate – on- Record, Supreme Court of India)
Join the google meet link: HERE
The webinar will be broadcasted live on our YouTube Channel, “Centre for Public Law ILS Law College” and on our Facebook page, “Centre for Public Law, ILS”.
Sankari Prasad at 70
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