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Shops covered under Punjab Shops & Commercial Establishment Act, 1958 allowed to open on all days for 3 months, conditions applied

In view of the Corona outbreak and its adverse affect of the economy, there is need to boost the economy by liberalization of the Rules.

Administrator, UT , Chandigarh in exercise of the powers conferred by Section 28 of The Punjab Shops and Commercial Establishment Act, 1958 as applicable to the UT, Chandigarh by virtue of the Punjab Reorganization Act, 1966 exempts all shops and commercial establishments covered under the Act of 1958 for a period of 3 months.

Employers of the shops and commercial establishments shall be allowed to open their outlets on all days of week during the aforesaid period subject to the following conditions:

Exemption Under The Shops And Establishment Act In Chandigarh


Chandigarh Administration

Labour Department

Notification dt. 09-06-2020

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