Site icon SCC Times

Call for Papers| KIIT Student Law Review Volume 8: Submit by July 31

Kalinga Institute of Industrial Technology, formerly KIIT University is an institute of higher education located in Bhubaneswar, Odisha, India.

The KIIT Student Law Review (KSLR) is the flagship Review (ISSN: 2348-4381) of the KIIT School of Law, Bhubaneswar, Odisha having a double-blind peer-review process of selection.

The KIIT School of Law, hereby announces the call for papers for Volume VIII of KSLR. We extend our invitation to law students (both postgraduates and undergraduates), professionals, lecturers, policymakers, and others to send in their write-ups on contemporary issues of law.

The Review, through its publications, seeks to generate interest for a better understanding of the major areas of law and also to provide a national and international forum for debate on the comparative, analytical aspects and issues.

Themes of the Law Review

This issue of the Review would highlight interdisciplinary contemporary legal issues that are giving impetus to deliberation, not only among the student community but also within the entire legal fraternity.

Submission Categories

Submission Guidelines

Brochure-KSLR

Exit mobile version