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BREAKING | Nationwide Lockdown extended till 31st May, 2020; List of activities “NOT” allowed and permitted

Ministry of Home Affairs issues order to extend the nationwide lockdown till 31st May, 2020.

Operative Portion of the NDMA Order:

“Considering the fact that the lockdown measures need to be implemented for a further period in the country to contain the spread of COVID 19, NDMA, in exercise of powers under Section 6(2)(i) of the Disaster Management Act, 2005, hereby directs the ministries/Departments of Government of India, State Governments and State Authorities to continue the lockdown measures upto 31st May, 2020. The Authority further directs NEC to issue modifications in the guidelines as necessary, keeping in view of the need to open up economic activities while containing the spread of COVID 19.”

List of Activities “NOT” allowed in Lockdown 4.0

Following activities shall be permitted with restrictions, except in the Containment Zones.

National Directives for COVID-19 Management to be followed throughout the country.

Containment, Buffer, Red, Green and Orange Zone

Night Curfew

Movement of individuals to remain strictly prohibited between 7 pm to 7 am, except for essential activities. Local Authorities shall issue orders such as prohibitory order under Section 144 of CrPC.

Persons above 65 years of age, persons with co-morbidities, pregnant women and children below age of 10 years shall stay at home, except for essential and health purposes.

States/UTs based on their assessment of situation may prohibit or impose restrictions as deemed fit.

With a view to ensuring safety in offices and work places, employers on best effort basis should ensure that Arogya Setu is installed by all employees having compatible mobile phones.

 

All States/UTs shall allow inter-State and intra-State movement of medical professionals, nurses and para medical staff, sanitation personnel and ambulances without any restriction.

All States/UTs shall allow inter-State movement of all types of goods/cargo, including empty trucks.

Dilution of the said guidelines by any State/UT not allowed.

National Directives for COVID 19 Management

Additional Directives for Work Places

Access the detailed guidelines issued by MHA, Here:

GUIDELINES


Ministry of Home Affairs

[Order dt. 17-05-2020]

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