On 13.05.2020, the Supreme Court notified that all the advocates to wear “plain white-shirt/white-salwar-kameez/ white saree, with a plainwhite neck band” during the hearings before the Supreme Court of India through Virtual Court System till medical exigencies exist or until further orders. The said decision was taken after considering the medical advice, as a precautionary measure to contain spread of Coronavirus (COVID-19) infection under the prevailing conditions.
Click here to read the Notification.