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Chhattisgarh HC decides to dispense with Summer Vacation this Year

Chhattisgarh High Court decides to dispense with the Summer Vacation from 18-05-2020 to 12-06-2020. Barring already declared holidays, rest of the days during this period shall be treated as working days.

Read the Official Order here:

ORDER


Chhattisgarh High Court

[Order dt. 07-05-2020]

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