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MHA issues SOPs for movement of Indian Nationals stranded outside the country & of specified persons to travel abroad; Mandatory quarantine of 14 days on arrival

In continuation of Ministry of Home Affairs Orders No.40-3/2020-DM-I(A) dated 1st May 2020 and in exercise of the powers, conferred under Section 10(2)(l) of the Disaster Management Act, the undersigned, in his capacity as Chairperson, National Executive Committee, hereby issues Standard Operating Protocols (SOPs), for movement of Indian Nationals stranded outside the country and of specified persons to travel abroad, as Annexed herewith, to Ministries/Departments of Government of India, State/Union Territory Governments and State /Union Territory Authorities with the directions for its strict implementation.

To read the SOPs, please follow the link below:

Standard Operating Protocol


Ministry of Home Affairs

[Order dt. 05-05-2020]

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