The Contemporary Law Forum is a student run, professionally supported blog established with the primary objective of promoting and publishing quality legal research on contemporary issues of law. TCLF further aims to act as a medium of discussion between multiple stakeholders of the legal industry through legal research and writing. With a guaranteed outreach across the diverse spectrum of the industry, the forum is an ideal place for the writing community to publish their thoughts on legal issues of contemporary relevance.
Board of Advisors
TCLF is supported by a noted and diverse group of industry professionals, comprising: Mr. Jawahar Lal (Partner, PRA Law Offices), Mr. Talha Abdul Rahman (Advocate on Record, Supreme Court of India), Mr. Suvigya Awasthi (Associate Partner, PSL Advocates & Solicitors), Mr. VatsalyaVigya (Advocate on Record, Supreme Court of India),Ms. Rachana Yadav (Senior Associate, AZB & Partners), Mr. Yash Patel (Associate, Cyril AmarchandMangaldas), Ms. Anindhya Sharma (Associate, InttlAdvocare IP Attorneys), Mr. Sarthak Raizada (Advocate, Supreme Court of India), Mr. Gaurav Pathak (Practicing Advocate and Co-Founder of Centre for Accountability and Systematic Change), Mr. Sharad Verma (Lawyer with Gray & Company, Canada) and Mr. Sameer Avasarala (Associate, Cyril AmarchandMangaldas).
Submission Guidelines
TCLF is a forum for the exchange of ideas and we are open to submissions from all areas of law as long as they have some contemporary relevance.
We invite submissions on a rolling basis throughout the calendar year from members of the bar, legal professionals, law students, or others who are interested in publishing with us.
Submissions should conform to the following guidelines:
- Articles should contain content that is both original and unpublished.
- Co-authorship is allowed up to 2 authors.
- Authors should preferably use hyperlinks within the text itself for citing the resources instead of footnotes.
- If hyperlinking the resources is not possible, authors may use Oxford Standard OSCOLA (4th edition) to cite authorities as endnotes.
- Authors should restrict their submissions between 1500- 1800 words.
- Submissions should be made in Microsoft Word format.
- Language used should be British English.
- Authors must adhere to the following formatting style; Font style: Times New Roman, Font size: 12 and Line spacing: 1.5.
- The articles would be evaluated on the following broad parameters: novelty/originality of the idea, articulation, structure, relevancy and authors’ insight.
- The review process usually takes a week’s time.
Submission Procedure
Authors interested in submitting a piece are requested to mail their submissions at: submissions.tclf@gmail.comwith the subject line ‘Submission_TCLF’.
The body of the email must contain a short bio of the author(s) and the name of the institution that they are affiliated to.
Contact
Clarifications, if any, may be sought by writing to the TCLF team at: official.tclf@gmail.com.
The link to TCLF is here.