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1st Amity Virtual Moot Court Competition, 2020

Amity Law School, Noida is proud to announce the 1st Amity Virtual Moot Court Competition,2020:

About Virtual Moot Court Competition

Amity Law School, Noida, Amity University Uttar Pradesh is pleased to announce the 1st Edition of Amity Virtual Moot Court Competition, 2020 (Online Moot), scheduled to be held on 8th May- 9th May 2020

Theme: 

The theme of the moot problem for the 1st Edition shall deal with International Criminal Law and the matter would be in the argument stage before the International Criminal Court.

Cash prize, awards, and certificate of merit shall be provided for the following categories:

It will be conducted online via video-conferencing

Team size and other information

A team shall comprise of 2 speakers and 1 researcher(optional).

Preliminary Round is the Individual Round. Participants have to send a pre-recorded video on the official email : virtualmootalsn@gmail.com  (for more details, refer the Guidelines)

Semi-finals and Final Round will be conducted via video conferencing.

Registration Procedure

To register for the Competition, kindly confirm your participation via email to the Organizing Committee at virtualmootalsn@gmail.com and complete the payment by clicking  HERE

(payment details will be confirmed shortly.)

Kindly note that the deadline for the registration is 3rd May,2010. Any query can also be directed at the same email address.

Fee Details:

The registration fee for the event is Rs.1000/- per team.

Important dates

Contact info:

For any concerns and clarifications, please write at virtualmootalsn@gmail.com

Connect with us on our Facebook page for further details HERE

Also, please find all the documents by clicking HERE

Organising Committee:

Tejaswini Pathak – 7004173379

Priyanshi Jha – 6202260239

Deepak Singh – 7571915036

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