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COVID 19 | Telangana HC to take up only urgent cases till 30-04-2020

Regular Judicial and Administrative work in the Telangana High Court to remain suspended till 30-04-2020. However, the High Court will take up dire urgent cases namely bail applications, stay matters and dire urgent fresh admission matters such as PILs.

Copy of the Notification:

Notification


Telangana High Court

[Notification dt. 13-04-2020]

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