The guidelines laid down by Indian Council of Medical Research for COVID-19 testing in private laboratories in India is notified vide Clause (i) and (I) of sub-section 2 of Section 10 of DM Act, 2005, under the power delegated vide order F. No. 40-2/2020-DMI (A); dated 11th March, 2020 for strict follow up and compliance.
To read the Guidelines, please click on the link below:
Ministry of Health and Family Welfare
[Notification dt. 21-03-2020]