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HNLU, CAN National Conclave on Artificial Intelligence


HNLU – CAN Team cordially invites one and all to the National Conclave on Artificial Intelligence which has come to realisation with the collaborative efforts of Hidayatullah National Law University and the CAN Foundation along with its benefactors and well-wishers.
Date: April 4- 5, 2020.
Venue: DDU International  Auditorium , Raipur (C.G.)
www.canfoundation.in
The HNLU – CAN Collaboration takes immense pride in announcing that the Conclave shall be hosted in the grand Pandit Deendayal Upadhyaya Auditorium in the quaint city of Raipur on April 5, 2020 (Sunday). We are pleased to inform that the auditorium is equipped with elevators and ramps so as to make the Conclave accessible to persons with different physical abilities.
The Conclave shall see a host of distinguished members of the legal and academic fraternity along with eminent political personalities in attendance who will be enlightening the attendees about the interface of Artificial Intelligence and the Indian Legal System. The Welcome Ceremony shall witness the presence of Hon’ble  Mr. Justice Navin Sinha, Judge, Supreme Court of India, Hon’ble Mr. Bhupesh Baghel, Chief Minister, State of Chhattisgarh, Hon’ble Mr. Justice Prashant K. Mishra, Executive Chairman, State Legal Services Authority, Administrative Judge, High Court of Chhattisgarh and Prof. (Dr.) V. C. Vivekanandan, Vice Chancellor, Hidayatullah National Law University, C.G. as distinguished personalities on the Dais.
Further, the Conclave shall be presided over by the brilliant Dais composed of Hon’ble  Mr. Justice Navin Sinha, Judge, Supreme Court of India, Hon’ble Mr. Justice Sanjiv Khanna, Judge, Supreme Court of India, Hon’ble Mr. Justice Prashant K. Mishra, Executive Chairman, State Legal Services Authority, Administrative Judge, High Court of Chhattisgarh and Hon’ble Mr. T. S. Singh Deo, Minister of Panchayat & Rural Development, Health & Family Welfare, Medical Education, Commercial Taxes, State of Chhattisgarh.
It shall witness the immeasurable acumen of Hon’ble Mrs. Justice Pratibha Singh, Judge, High Court of Delhi, Hon’ble Mr. Vivek K. Tankha, Member of Parliament, Rajya Sabha and Senior Advocate, Supreme Court of India, Mr. Raju Ramachandran, Senior Advocate, Supreme Court of India, Hon’ble Mr. Siddharth Luthra, Senior Advocate, Supreme Court of India, and Mr. S. K. Misra, CEO Tamil Nadu E-Governance Agency & Commissioner, E-Governance as the keynote speakers for the Conclave.
The valedictory ceremony shall be presided by Hon’ble Mr. Justice Sanjiv Khanna, Judge, Supreme Court of India, Hon’ble Mr. Justice Manindra M. Shrivastava, Chairman, Judicial Officers Training Research Institute (JOTRI), High Court of Chhattisgarh, Hon’ble Mr. Justice Rajendra Menon, Chairman, Armed Forces Tribunal, and Hon’ble Mr. Satish Chandra Verma, Advocate General, State of Chhattisgarh.
The HNLU – CAN Collaboration is enthused to welcome all to this celebration of technology, law, and the academia. It is our humble dream to contribute positively to the ever-dynamic discipline that Law is.
For more details regarding the conclave, kindly stay updated via the abovementioned website of the CAN Foundation or the Facebook page.
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