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4th AMITY National Hindi Moot Court Competition, 2020

Amity University, Uttar Pradesh a world-class bona fide University established by a State Act, recognized by the University Grants Commission (UGC) and accredited by National Assessment and Accreditation Council (NAAC) with “A+” Grade, as a leading institution engaged in imparting higher education in various fields. 

Amity Law School,  Amity University, Noida is Organizing  4th Amity National Hindi Moot Court Competition 2020 to be held from March 20th-21st, 2020.

This event is formed with the objective to promote & pioneer the Hindi language, which aims to envisage and hold the traditions and philosophy of law through basic grass-root level in a practical manner.

Eligibility

A student pursuing 3 years or 5 years of LL.B. Degree from any recognized Law School/College/University in India/Abroad are eligible to participate.

Any recognized Law School/College/University in India/Abroad shall be entitled to send only one team to the competition.

Each team shall consist of a minimum of two and maximum of three members. A team comprises of two speakers and one researcher.

Only 40 teams shall be entitled to participate in the competition, subject to the first come first serve basis. A maximum of two teams would be allowed from an institution.

The important Deadlines for the Competition are as follows-

Last Date for Registration –  28th February 2020

Last Date for Seeking Clarifications – 5th March 2020

Last Date for Submission of Memorials – 5th March 2020

Click here to register: click HERE 

For further details feel free to contact:

Aravya Arya

088598412021

Lubhanshi Tanwar

9873316585

Student Convener

Kumar Manglam

immanglam4@gmail.com

Faculty Convener

Ms. Gargi Bhadoria

gbhadoria@amity.edu

 

concept note

rules and regulation (1)

MOOT PROBLEM HMC 2020

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