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SC Collegium Resolution | Recommendation for elevation of Advocate Javed Iqbal Wani as Judge of J&K HC approved

Supreme Court Collegium after taking into consideration the material on record, has approved the proposal for elevation of Shri Javed Iqbal Wani, Advocate as Judge of the Jammu & Kashmir High Court.


[Collegium Resolution dt. 22-01-2020]

Supreme Court of India

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