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5th VITSOL National Moot Court Competition on International Law

The VIT School of Law, Chennai Campus, VIT University is organizing it’s 5th edition of it’s National moot Court competition in collaboration with the UNHCR.
The moot proposition is based on International Law.
Important Dates
Travel Form and Registration by 10th February 2020
Moot proposition Clarification by 20th February 2020
Soft copy of memorial submission by 10th March 2010
Hard Copy of the memorial must reach the University by 16th March 2020
In case of any queries or clarification regarding the Moot Court
Competition, contact:
i) Parvathi Suresh- +91-7010023522
ii) Kishandhan – +91-7010308348
iii) Dhikshana Subburaj – +91- 7339023134
iv) Sarayu – +91- 8111006052
E-Mail ID: chennai.vitsolmcs@vit.ac.in.
Address: The Dean, VIT School of Law,
VIT Chennai Campus, VIT University,
Vandalur-Kelambakkam Road,
Chennai – 600127.
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