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The Transgender Persons (Protection of Rights) Act, 2019 comes into force

The Transgender Persons (Protection of Rights) Act, 2019 comes into force today.

S.O. 135 (E).—In exercise of the powers conferred by sub-section (3) of section 1 of The Transgender Persons (Protection of Rights) Act, 2019 (40 of 2019), the Central Government hereby appoints the 10th day of January, 2020 as the date on which the provisions of the said Act shall come into force.

On the occasion of the 70th Constitution Day, the Joint sitting of both the Houses of Parliament was held and during the same, Parliament passed the Transgender Persons (Protection of Rights) Bill, 2019.

*Please refer to the official notification here: Notification


Ministry of Social Justice & Empowerment

[Notification dt. 10-01-2020]

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