Site icon SCC Times

National Population Register (NPR) has been approved for updation by Cabinet

Cabinet has approved the proposal for conducting the Census of India 2021 at a cost of Rs 8,754.23 crore and updation of National Population Register (NPR) at a cost of Rs 3,941.35 crore.

Census of India will cover the entire population in the country while NPR will also cover all the population except in the state of Assam.

Details:                                                                        

  1. House listing and Housing Census – April to September, 2020 and
  2. Population Enumeration – 9th February to 28th February, 2021.

The National Population Register (NPR) will also be updated along with House listing and Housing Census except in Assam.

Implementation strategy and targets:    

i.  Use of Mobile App for the first time for data collection.

ii.   Census Monitoring & Management Portal as a single source for all officers/ officials involved in Census activities to provide multi-language support.

iii.  Facility of online self-enumeration for public during the Population Enumeration phase. Code Directory to record the descriptive responses saving time in processing of data.

iv.  Transfer of honorarium etc. to the Census functionaries for the Census & NPR related work directly to their bank accounts using Public Financial Management System (PFMS) and Direct Benefit Transfer (DBT) covering more than 60% of the total expenditure.

v.  Qualitative training to 30 lakh field functionaries and utilising services of national/state level training institutes to prepare national and state-level trainers.

Background:

Decennial Population Census is being conducted in India synchronously since 1872 without break. Census 2021 will be the 16th Census in the country and 8th after independence. Census is the biggest source of primary data at village, town and ward level providing micro-level data on various parameters including Housing Condition; Amenities & Assets, Demography, Religion, SC & ST, Language, Literacy & Education, Economic Activity, Migration and Fertility. The Census Act, 1948 and the Census Rules, 1990 provide the legal framework for the conduct of the Census.

The National Population Register (NPR) was prepared in 2010 under the provisions of the Citizenship Act, 1955 and Citizenship Rules, 2003, which was subsequently updated in 2015 by seeding it with Aadhaar.

[Source: PIB]


Understand the meaning of the National Population Register:

The National Population Register (NPR) is a Register of the usual residents of the country. It is being prepared at the local (Village/sub-Town), sub-District, District, State and National level under provisions of the Citizenship Act 1955 and the Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003. It is mandatory for every usual resident of India to register in the NPR. A usual resident is defined for the purposes of NPR as a person who has resided in a local area for the past 6 months or more or a person who intends to reside in that area for the next 6 months or more.

The objective of the NPR is to create a comprehensive identity database of every usual resident in the country. The database would contain demographic as well as biometric particulars.

The following demographic details of every individual are required for every usual resident:
  • Name of person
  • Relationship to head of household
  • Father’s name
  • Mother’s name
  • Spouse’s name (if married)
  • Sex
  • Date of Birth
  • Marital status
  • Place of birth
  • Nationality (as declared)
  • Present address of usual residence
  • Duration of stay at present address
  • Permanent residential address
  • Occupation/Activity
  • Educational qualification

The data for National Population Register was collected in 2010 alongwith the houselisting phase of Census of India 2011. The updation of this data was done during 2015 by conducting door to door survey. The digitisation of the updated information has been completed. Now it has been decided to update the National Population Register along with the Houselisting phase of Census 2021 from April to September 2020 in all the States/UTs except Assam. Gazette notification to this effect has already been published by the Central Government.


 

Exit mobile version