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NHRC deputes a fact finding team to know whether incidents in Jamia Millia Islamia involved violation of human rights

The National Human Rights Commission, NHRC, India has deputed a team led by its SSP, Ms. Manzil Saini to conduct and on the spot inquiry to know whether incidents in Jamia Millia Islamia involved violation of Human Rights. The Commission has received complaints in the matter and registered a case.

The fact-finding team will submit its report, which will be analysed and placed before the Commission for appropriate recommendations in the matter.

The complaints received in the Commission include allegations of illegal detention of students of Jamia Millia Islamia by Police and denial of legal and medical access to injured students in the Police action.


National Human Rights Commission

[Press Release dt. 201-12-2019]

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