Contents
Tribute to Prof. (Dr.) Shamnad Basheer
Sacchit Joshi………………………………………………………………. 1
Editorial
Restitution Of Conjugal Rights: An Infamous And Futile Matrimonial Remedy
Mayank Gupta & Ojaswa Pathak…………………………………. 3
Long Articles
The CRISPR Controversy: Implications for Science, Law, and Policy in the US and EU
Neil Davey, Sonya Davey, Ameya Sampath, Sabrina Shah, Lucia Tamayo, Divya Vatsa, Rajet Vatsa, & Raj Davé…………………………………………………….. 13
Stamp Duty Implications in Real Estate Transactions: A State Wise Comparative Analysis With Special Emphasis On The Model In West Bengal
Sanjay Kumar…………………………………………………………… 36
Hatches and Tantrums: The Behavioural and Political Foundation of the Setting Aside in International Arbitration
Fabio Nunez Del Prado Fabio.…………………………………. 64
Interface between Copyright Societies and Competition Laws in India: An Analytical Study
Avishek Chakraborty………………………………………………. 102
Crypto Currencies: Addressing Vulnerability, Legitimacy And Governance Perspective
Rakesh Kumar Sehgal & R.L. Koul.………………………… 127
A Study on Convergence of Technology and its Impact on Copyright with Special Reference to Broadcasting & Performers Rights
Prachi V. Motiyani & Siddhant R. Shah…………………… 154
India’s Discomfort with Blockchain Based Currency: A Vacuum on The Legality of Bitcoins
Amit K. Kashyap & Akanksha Goyal……………………….. 177
Short Articles
The Society in Context: Re-Gendering the Rome Statute
Vanya Kumar.…………………………………………………………. 201
Martyrs of Marriage: Taking a closer look at the practice of “Nikah – Halala”
Zakia Soman & Shriya Maini………………………………….. 221
Speech
In Search of the Self: Less is More
Shamnad Basheer………………………………………………….. 234