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Death Penalty to Former Pakistan President General Pervez Musharraf in a high treason case

As reported by media, A Three-Judge Bench of the Lahore High Court has pronounced the death penalty for General Pervez Musharraf in a high treason case.

Death Sentence to a former army chief is happening for the first time in the history of Pakistan.

Musharraf had been facing a high treason trial for clamping the state of emergency on November 3, 2007. The case had been pending since December 2013.

He has been living in Dubai since March 2016 for “medical treatment”.


Image Credits: Hindustan Times

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