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Punjab & Haryana HC | Orders of appointment of Jasgurpreet Singh Puri, to be an Additional Judge

Appointment of Additional Judge

President is pleased to appoint Jasgurpreet Singh Puri, to be an Additional Judge of the Punjab and Haryana High Court, for a period of two years with effect from the date he assumes charge of his office.


Ministry of Law and Justice

[Notification dt. 21-11-2019]

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