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Tripura HC | Justice Subhasis Talapatra appointed as the Actg. Chief Justice

Appointment of Acting Chief Justice of Tripura High Court

President appoints Justice Subhasis Talapatra, Judge of the Tripura High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Justice Sanjay Karol relinquishes charge of the office of the Chief Justice of the Tripura High Court consequent upon his transfer as Chief Justice of the Patna High Court.


Ministry of Law and Justice

[Notification dt. 11-11-2019]

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